Akana Yesu Babu vs Unknown on 5 March, 2026

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Andhra Pradesh High Court - Amravati

Akana Yesu Babu vs Unknown on 5 March, 2026

Bench: Ninala Jayasurya

APHC010090392024

                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                [3209]
                          (Special Original Jurisdiction)

                   THURSDAY, THE FIFTH DAY OF MARCH
                     TWO THOUSAND AND TWENTY SIX
                               PRESENT
          THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
                    CONTEMPT CASE NO: 1268 OF 2024
Between:
  1.

AKANA YESU BABU, S/O. VENKATA RAO, AGED ABOUT 43 YEARS, R/O. H.NO.3-19, YERAM SATTIVARI PALEM, NARSAPURAM, WEST GODAVARI DISTRICT- 534 275.

...PETITIONER AND

1. SUNIL KUMAR, THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT, A.P. SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT.

2. SRI SHAMSHER SINGH RAWAT, THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT, A.P. SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT.

3. SRI KONA SASIDHAR, THE COMMISSIONER, PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT, OFFICE AT NAKKAL ROAD, SURYARAO PETA, VIJAYAWADA, KRISHNA DISTRICT.

4. P PRASANTHI I A S, THE DISTRICT COLLECTOR, (PANCHYAT RAJ WING) WEST GODAVARI DISTRICT AT BHIMAVARAM.

5. K RAMAKANTH RAO, THE EXECUTIVE ENGINEER, P.R.I. DIVISION, NARSAPUR, WEST GODAVARI DISTRICT.

6. Y V R NAGESWAR RAO, THE MANDAL ENGINEERING OFFICER, MANDAL PRAJA PARISHAD, NARSAPUR, WEST GODAVARI DISTRICT.

7. LAKSHMIPATHI RAJU, THE DARBHAREVU GRAMPANCHAYAT, REP. BY ITS PANCHAYAT SECRETARY, NARSAPUR, WEST GODAVARI DISTRICT.

8. SRI SASHIBUSHAN KUMAR IAS, THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT, A.P.SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT

9. SRI PEEYUSH KUMAR, THE STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT, A.P.SECRETARIAT, VELAGAPUDI, AMARAVATHI, GUNTUR DISTRICT

10. SRI V R KRISHNA TEJA MYLAVARAPU, THE COMMISSIONER, PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT, OFFICE AT NAKKAL ROAD, SURYARAO PETA, VIJAYAWADA, KRISHNA DISTRICT

11. SMT NAGA RANI I A S, THE DISTRICT COLLECTOR,(PANCHAYAT RAJ WING) WEST GODAVARI DISTRICT AT BHIMAVARAM

12. B VIJAYA KUMAR, THE EXECUTIVE ENGINEER, P.R.I DIVISION, NARSAPUR, WEST GODAVARI DISTRICT

13. SRI RAVI KUMAR, THE DARBHAREVU GRAMPANCHAYAT, REP.BY ITS PANCHAYAT SECRETARY, NARSAPUR, WEST GODAVARI DISTRICT. RR 8 TO 13 ARE IMPLEADED AS PER COURT ORDER DATED 12.02.2026, VIDE IA NO-1/25 IN CC NO- 1268 OF 2024 ...CONTEMNOR(S):

Counsel for the Petitioner:

1. ANNAMNEEDI BALAKRISHNA Counsel for the Contemnor(S):

1. NAGARAJU PULLAGURA

2. RAMA RAO KOCHIRI

3. KIRAN KUMAR VADLAMUDI

4. N SRIHARI

5. 3

The Court made the following ORDER:

At the time of considering the matter, Mr.Annamneedi Balakrishna, learned counsel for the petitioner states that the order dated 13.12.2023 in W.P.No.29595 of 2023 has been complied with, therefore, the Contempt Case may be closed.

Recording the said submissions, the Contempt Case is closed. No costs.

NINALA JAYASURYA, J Date:05.03.2026.

Ssv 4 THE HONOURABLE SRI JUSTICE NINALA JAYASURYA CONTEMPT CASE NO: 1268 OF 2024 Date:05.03.2026 Ssv

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Andhra Pradesh High Court - Amravati