Delhi High Court - Orders
Chander Shekhar Chaurasia vs Union Of India And Anr on 17 November, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~28 (2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10340/2019
CHANDER SHEKHAR CHAURASIA ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 17.11.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. It is already 4:00 P.M.
2. Since one of us i.e., Rajiv Shakdher, J. has to hear another part-heard matter in a Special Bench, it is not possible to hear this matter today.
3. List the matter on 18.04.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J NOVEMBER 17, 2021 tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:23.11.2021 15:34:53