Calcutta High Court (Appellete Side)
Agm Sougata Saha vs The University Of Burdwan & Ors on 13 July, 2022
Author: Kausik Chanda
Bench: Kausik Chanda
9 13.07 W.P.A. 10337 of 2022 Ct 2022 21 AGM Sougata Saha Versus The University of Burdwan & Ors Ms. Soumasree Saha, ... For the petitioner. Mr. N. C. Bihani, Mrs. Papita Banerjee Bihani, Ms. Kshitis Singh, ... For the Burdwan University. The University will file a report within two weeks from date disclosing the reason as to why the result of the petitioner has not yet been published.
List this matter after two weeks under the same heading.
In the meantime, a copy of the report shall be served upon the petitioner.
( Kausik Chanda, J.)