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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(2)(o) in The M.P. Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003

(o)the procedure for appointment of officers and other employees and terms and conditions of their services under Section 17;