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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(iii) in Assam Adhiars Protection and Regulation Act, 1948

(iii)The receipt and the counterfoil shall contain a description of the land for which crop is delivered, the total quantity the crop due from the adhiar, the quantity delivered and the year for which the crop is delivered.