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Delhi High Court - Orders

Educational Culture Society Regd. ... vs Dr. Ravindra Mahadeorao Kadu ... on 17 November, 2020

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~10
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      CONT.CAS(C) 743/2020
                                             EDUCATIONAL CULTURE SOCIETY REGD. THROUGH ITS
                                             PRESIDENT DR. PAWAN KUMAR GUPTA ..... Petitioner
                                                            Through Mr. Dinesh B., Advocate.
                                                                  versus
                                             DR. RAVINDRA MAHADEORAO KADU CHAIRPERSON
                                             WESTERN REGION COMMITTEE NATIONAL COUNCIL FOR
                                             TEACHER EDUCATION DELHI & ANR. ..... Respondents
                                                           Through    Mr. Akshay Chandra, Standing
                                                                      Counsel for NCTE with Mr. Vishal
                                                                      Chaubey, Advocate.
                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                           ORDER

% 17.11.2020 CONT.CAS(C) 743/2020

1. The hearing was conducted through video conferencing.

2. Issue notice. Notice is accepted by learned counsel appearing for respondents.

3. Learned counsel for respondents submits that the respondents shall take up the case of the petitioner in its very next meeting which is likely to be held within the next 10 days. Statement is taken on record.

4. List on 17.12.2020.

5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J NOVEMBER 17, 2020/st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:17.11.2020 22:05:20 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.