Delhi High Court - Orders
Educational Culture Society Regd. ... vs Dr. Ravindra Mahadeorao Kadu ... on 17 November, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 743/2020
EDUCATIONAL CULTURE SOCIETY REGD. THROUGH ITS
PRESIDENT DR. PAWAN KUMAR GUPTA ..... Petitioner
Through Mr. Dinesh B., Advocate.
versus
DR. RAVINDRA MAHADEORAO KADU CHAIRPERSON
WESTERN REGION COMMITTEE NATIONAL COUNCIL FOR
TEACHER EDUCATION DELHI & ANR. ..... Respondents
Through Mr. Akshay Chandra, Standing
Counsel for NCTE with Mr. Vishal
Chaubey, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 17.11.2020 CONT.CAS(C) 743/2020
1. The hearing was conducted through video conferencing.
2. Issue notice. Notice is accepted by learned counsel appearing for respondents.
3. Learned counsel for respondents submits that the respondents shall take up the case of the petitioner in its very next meeting which is likely to be held within the next 10 days. Statement is taken on record.
4. List on 17.12.2020.
5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J NOVEMBER 17, 2020/st Signature Not Verified Digitally Signed By:KUNAL MAGGU Signing Date:17.11.2020 22:05:20 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.