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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(4)(iii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(iii)a provision requiring the submission of every proposal for revision of scales of pay and rates of allowances of the officers, teachers and other persons employed by the Vishwavidyalaya to the State Government for sanction;