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Madhya Pradesh High Court

Sterling Agro Industries Ltd. Through vs Madhya Kshetra Vidyut Vitran Co. Ltd. on 8 May, 2019

                                      1                                WP-9500-2019
          The High Court Of Madhya Pradesh
                     WP-9500-2019
    (STERLING AGRO INDUSTRIES LTD. THROUGH Vs MADHYA KSHETRA VIDYUT VITRAN CO. LTD.)

1
Gwalior, Dated : 08-05-2019
        Shri T.C. Singhal, counsel for the petitioner.
        Issue notice to the respondents on payment of process fee by

registered as well as ordinary mode. Process fee be paid within three working days. Notice be made returnable within two weeks.

List in the week commencing 17.06.2019.

(G.S. AHLUWALIA) JUDGE Van VANDANA VERMA 2019.05.09 10:36:57 +05'30'