Patna High Court - Orders
The Employees Provident Fund O vs M/S Janta Cold Storage Mahnar on 1 August, 2014
Author: Hemant Kumar Srivastava
Bench: Hemant Kumar Srivastava
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.6920 of 2010
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The Employees Provident Fund Organisation
.... .... Petitioner/s
Versus
M/S Janta Cold Storage Mahnar
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prashant Sinha
For the Respondent/s : Mr.Hemendra Prasad Singh
Mr.Ramashray Roy
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CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
SRIVASTAVA
ORAL ORDER
10 01-08-2014Heard the parties.
Let the order be kept reserved.
(Hemant Kumar Srivastava, J) Namita/-
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