Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4(3)] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(3)(a) in Kerala Industrial Single Window Clearance Boards & Industrial Township Area Development Act, 1999 (a)Collector of the District;