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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Sikkim - Subsection

Section 128(2) in Sikkim Panchayat Act, 1993

(2)Any person who will fully obstructs any member or office bearer or servant of all Gram Panchayat or a Zilla Panchayat, as the case may be, in the discharge of his duties or any thing which he is empowered to do shall,on conviction, be punished which may extend to five hundred rupees.