Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 24IV in Maharashtra Cinemas (Regulation) Rules, 1966 24IV. Entrance. - The minimum width of a entrance of a cinema shall be 12.2. metres.][Chapter III-A [Inserted by G. N. of 12.3.1973.] Special Provisions Relating to Drive-in-Cinema]
