Madhya Pradesh High Court
Smt. Swati vs The State Of Madhya Pradesh on 2 March, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 The High Court Of Madhya Pradesh MCRC No. 6107 of 2022 (SMT. SWATI Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 02-03-2022 None for the applicant.
Shri Govind Purohit appearing on behalf of Advocate General. Case is adjourned for two weeks.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified VerifiedDigitally Digitally signed by SAN SMT MUKTA KOUSHAL Date: 2022.03.02 17:16:40 IST