Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 8 in Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2007 8. He/she shall assist authorities during the floods, cyclone, accidents, etc., and take up preventive, relief and rehabilitation work.
