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[Cites 0, Cited by 23] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Contract Labour (Regulation and Abolition) Act, 1970

(2)If the application for registration is complete in all respects, the registering officer shall register the establishment and issue to the principal employer of the establishment a certificate of registration containing such particulars as may be prescribed.