Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 31E in The Karnataka Minor Mineral Concession Rules, 1994 31E. Withdrawal of Tender. - A tender once submitted shall not be withdrawn thill the grant of quarry lease is made in respect of such area consideration.
