Supreme Court - Daily Orders
M/S. Anand Mining Corporation vs Union Of India . on 28 October, 2016
Bench: Dipak Misra, Amitava Roy
ITEM NO.14 COURT NO.4 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1704/2016
M/S. ANAND MINING CORPORATION Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay and office
report)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Ashok Parija, Sr. Adv.
Mr. Anuj Tyagi, Adv.
Mr. Nishit Agarwal, Adv.
Mr. Sunny Choudhary, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let a copy of this petition be served on Mr. B.K. Prasad, learned counsel who ordinarily appears for the union of India.
Let the matter be listed in the third week of November, 2016. Registry is directed to reflect the name of Mr. B.K. Prasad, learned counsel in the cause list on that day.
Signature Not Verified (Gulshan Kumar Arora) (H.S. Parasher) Digitally signed by GULSHAN KUMAR Court Master Court Master ARORA Date: 2016.10.28 16:49:24 IST Reason: