National Green Tribunal
M C Mehta vs Union Of India on 30 January, 2015
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
M.A No. 879 of 2014, M.A No. 62 of 2015 & M.A No. 67 of 2015
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C.W.P. No. 3727 of 1985
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IN THE MATTER OF :-
Krishan Kant Singh V/s. M/s. Hindustan Cocacola Beverages Pvt. Ltd.,
Mehdiganj, Rajatalab, Varanasi
And
M.C. Mehta Vs Union of India &Ors.
And
Krishan KantSingh V/s. DCM Shriram Industries
And
Krishan KantSingh V/s. M/s. DSM Sugar Distiller Division, Asmauli,
Moradabad
And
Krishan KantSingh V/s. M/s. Deoria Paper Ltd., Hata Road, Narainpur,
Deoria
And
Krishan KantSingh V/s. M/s. Yash Paper Ltd., Darshan Nagar, Faizabad
And
Krishan KantSingh V/s. CPCB
And
Krishan KantSingh V/s. M/s. Pilkhuwa Dairy
And
Krishan KantSingh V/s. M/s. Saf Yeast
And
Krishan KantSingh V/s. M/s. Indian Farmers Fertilizers Cooperative
And
Krishan KantSingh V/s. M/s. VRS (Foords) M/s. Ved Ram & Sons
And
Krishan Kant Singh V/s. Bhardwaj Textile 76 A Dada Nagar Kanpur
And
Krishan Kant Singh V/s. M/S Starilite Bruchan Ltd. Narang Distillery Pvt.
Ltd. Nawab Ganj Gonda
And
Krishan Kant Singh V/s. M/s Triveni Engg Industry Ltd. Ramkola
Kushinagar
And
Rahul Shukla Vs Triveni Engineering & Industries Ltd. Ramkola Unit
And
Krishan Kant Singh V/s. M/s Kisan Sahkari Chini Mills Ltd. Jahagirabad
Anoopshahr District Boolandshehar
And
Krishan Kant Singh V/s. M/s Kisan Sahkari Chini Mills Villg. Shekhupur
District Badaun
And
Krishan Kant Singh V/s. M/s Kisan Sahkari Chini Mills Ltd. Ghosi Mau
And
Krishan Kant Singh V/s. Shree Jagdamba Knith Pvt. Ltd. P No. 95-105
Site B Surajpur Greater Noida
And
Krishan Kant Singh V/s. Avon Dying 41 A Industrial Area Dada Nagar
Kanpur UP
And
Krishan Kant Singh V/s. Super Dyeing & Bleaching WorksPlot No. 39 A
Dadanagar Kanpur UP
And
Krishan Kant Singh V/s. Nadri Tanning Industry 96 A Wajidpur Jajmau
And
Krishan Kant Singh V/s. Naz Tanners 150 Ft Road Jajmau
And
Krishan Kant Singh V/s. Arshi Enterprises (Najula Tannery) 175/158 B-2
Bhuriyaghat Jajmau
And
Krishan Kant Singh V/s. Kazi Leather industries 177 Chhabeelepurwa
Jajmau
And
Krishan Kant Singh V/s. Blue Star Finisers 996-999 Wajidpur Jajmau
And
Krishan Kant Singh V/s. Dinesh Tanners 913 Wajidpur Jajmau
And
Krishan Kant Singh V/s. Diamont Tanners 915 Wajidpur Jajmau
And
Krishan Kant Singh V/s. New Jawed Tannery 480/379 Wajidpur Jajmau
And
Krishan Kant Singh V/s. Khatun Tanners (Rasid Tanners) Hindustan
Compound Jajmau
And
Krishan Kant Singh V/s. S.R.Tannery (Old name- S.R. Glue) Ahmad Nagar
Jajmau
And
Krishan Kant Singh V/s. Sabra Leather Finisers 94 E Wajdipur, Jajmau
And
Krishan Kant Singh V/s. Union Tanners (Crown International) 104/90 A
Sanjay Nagar Jajmau
And
Krishan Kant Singh V/s. N.S. Tanners 84-A Wajidpur Jajmau (Out of 402
Industries)
And
Krishan Kant Singh V/s. Zinat Tanners 183 A Ramrai Sarai Jajmau
And
Krishan Kant Singh V/s. M/s H.J. Tannery Pvt. Ltd. Jolly Road
Muzaffarnagar
And
Krishan Kant Singh V/s. N.R.Tanners Bhuriyaghat Jajmau
And
Krishan Kant Singh V/s. Diesel Locomotive Works, Maduwadeah, Varanasi
And
Krishan Kant Singh V/s. M/s Triveni Engg. Industries Ltd. Bilaspur, Jolly
Road, Muzaffarnagar
And
Krishan Kant Singh V/s. M/s Tikola Distillery Tikola Muzaffarnagar
And
Krishan Kant Singh V/s. Ms. India Glycol Ltd. Gida, Gorakhpur
And
Krishan Kant Singh V/s. Oudh Sugar Mill (Distillery Unit) Hargaon,
Sitapur
And
Krishan Kant Singh V/s. Dalmiya Chini Mills (Distt) Jawaharpur Ramkoat
Sitapur
And
Krishan Kant Singh V/s. Lords Distillery Ltd. Nandgunj Ghazipur U.P.
And
Krishan Kant Singh V/s. M/s United Sprits Ltd. Rosa Shahjhanpur
And
Krishan Kant Singh V/s. M/s Superior Industries Ltd. (Distillery) C.B.
Gang Bareilly
And
Krishan Kant Singh V/s. M/s Wave Distillery & Brewaries Ltd. (Distillery
Unit) Vill- Ahmadpura, Ramghat Road Tehsil- Atrauli
And
Krishan Kant Singh V/s. M/s National Industrial Corporation Ltd.Raja ka
sahaspur, Bilari Moradabad
And
Krishan Kant Singh V/s. M/s Dhampur Sugar Mills Ltd. (Unit Distillery)
Dhampur Diss. Bijnor U.P.
And
Krishan Kant Singh V/s. M/s Daurala Sugar Works Distillery Unit Daurala
Merrut
And
Krishan Kant Singh V/s. Kisan Sahkari Chinni Mills Ltd. (Sugar Unit)
Kayamganj, Farrukhbad, UP
And
Krishan Kant Singh V/s. Nav Bharat Duplex Ltd. Badnauli Modi Nagar
Hapur Road, Hapur (Waste Paper)
And
Krishan Kant Singh V/s. Ved Cellulose Ltd. Khasra No.231 & 232 16 KM
Hapur Road, Hapur (Waste Paper)
And
Krishan Kant Singh V/s. M/s Garg Duplex & Paper Mills (P) Ltd. Bhopa
Road
And
Krishan Kant Singh V/s. Shri Bhawani Paper Mills Ltd. Raebareli
And
Krishan Kant Singh V/s. M/s Dev Priya Fibers Pvt Ltd Panchli Bagpath
Road Merrut
And
Krishan Kant Singh V/s. M/s Dev Priya Product Ltd Vill Saini Mawana
Road Merrut
And
Krishan Kant Singh V/s. M/s Dev Priya Papers Ltd Vill Saini Mawana Road
Merrut
And
Krishan Kant Singh V/s. M/s Dev Priya Industries Ltd Vill Saini Mawana
Road Merrut
And
Krishan Kant Singh V/s. M/s Anand Duplex Ltd. Unit- 1 Vill- Saini
Mawana Road Merrut
And
Krishan Kant Singh V/s. M/s Anand Triplex Board Ltd. Vill- Saini Mawana
Road Merrut
And
Krishan Kant Singh V/s. Haque Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Threads (India) Ltd. Chowbeypur, Kanpur-209203
And
Krishan Kant Singh V/s. Kathuria Brothers A-12 Merrut Road Ind. Area
And
Krishan Kant Singh V/s. Swan Tanning Ind. 199/201, Jajmau
And
Krishan Kant Singh V/s. Anwar Ahamad Tannery 175/158 4C Bhuriyaghat
Jajmau Kanpur
And
Krishan Kant Singh V/s. Habib Leathers 14B 150 Ft Fosd Jajmau Kanpur
And
Krishan Kant Singh V/s. Hazi Badde Tanner Makku said ka bhatta Jajmau
Kanpur
And
Krishan Kant Singh V/s. Karamat Tanning Industries 783 Sanjay Nagar
Kanpur
And
Krishan Kant Singh V/s. Leather World 184 A-1 Wajidpur Jajmau Kanpur
And
Krishan Kant Singh V/s. Mash International 83/69 Hindutsathan
compound, Jajmau, Kanpur
And
Krishan Kant Singh V/s. Rider Tanning Ind. 242 Gahhupua Jajmau
Kanpur
And
Krishan Kant Singh V/s. Rizwan Tannery 104/90A (22) Sanjay Nagar,
Jajmau KanpurShams Leathers 150 Ft Road Jajmau Kanpur
And
Krishan Kant Singh V/s. Shams Leathers
And
Krishan Kant Singh V/s. Super Leather Finishers 406 K/409 Wajidpur
Sanjay Nagar Jajmau Kanpur
And
Krishan Kant Singh V/s. Aslam Tannery 42 K Bhuriyaghat Jajmau Kanpur
And
Krishan Kant Singh V/s. Fida Hussain Tannery (Nafees Leather Finishers)
175/158A Bhuriyaghat Jajmau Kanpur
And
Krishan Kant Singh V/s. Indian Tanning Industry 150 Ft. Road Jajmau
Kanpur
And
Krishan Kant Singh V/s. Sajid Tanners new name Kalid tanners Jajmau
Kanpur
And
Krishan Kant Singh V/s. Akhlak Tanners Jajmau Kanpur
And
Krishan Kant Singh V/s. Nisha Enterprises (Saud Tanners) Jajmau Kanpur
And
Krishan Kant Singh V/s. Abdullah Tannery Pvt. Ltd. Jajmau Kanpur
And
Krishan Kant Singh V/s. Finished Leather Job Work, Jajmau Kanpur
And
Krishan Kant Singh V/s. Sajid Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Best Training Industry, Jajmau Kanpur
And
Krishan Kant Singh V/s. A.P.F. Tanners (Shabnam Tanners), Jajmau
Kanpur
And
Krishan Kant Singh V/s. Meraj Tanning Industries, Jajmau Kanpur
And
Krishan Kant Singh V/s. Alig International, Jajmau Kanpur
And
Krishan Kant Singh V/s. Aman Enterprises Taj Trader , Jajmau Kanpur
And
Krishan Kant Singh V/s. Ajij Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh V/s. M.I.Saddel Work , Jajmau Kanpur
And
Krishan Kant Singh V/s. Jajmau Leather Finishers, Bihari Tannery,
Jajmau Kanpur
And
Krishan Kant Singh V/s. Kamal Enterprises Bhalla Estate, Jajmau Kanpur
And
Krishan Kant Singh V/s. Everest Tanners 184 C-2 Burhiaghat, Jajmau
Kanpur
And
Krishan Kant Singh V/s. Everest Export 175/158 B-3 Burhiaghat, Jajmau
Kanpur
And
Krishan Kant Singh V/s. Habib Tannery Pvt. Ltd. , Jajmau Kanpur
And
Krishan Kant Singh V/s. Khan Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh V/s. Bablu Enterprises, Jajmau Kanpur
And
Krishan Kant Singh V/s. Farhan Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Gem Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Sultan Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Reliance Tanning Ind. , Jajmau Kanpur
And
Krishan Kant Singh V/s. Ahmad International, Jajmau Kanpur
And
Krishan Kant Singh V/s. Navratan Industries, Jajmau Kanpur
And
Krishan Kant Singh V/s. Nisar Sons (Lari Tannery) , Jajmau Kanpur
And
Krishan Kant Singh V/s. Greater Arafat Tannery Pvt. Ltd. , Jajmau Kanpur
And
Krishan Kant Singh V/s. Khalid Tannery, Jajmau Kanpur
And
Krishan Kant Singh V/s. Hamid Leather Finisers, Jajmau Kanpur
And
Krishan Kant Singh V/s. Imperial Leather Finisers Pvt. Ltd. , Jajmau
Kanpur
And
Krishan Kant Singh V/s. Firoj Tanneries (I) Iqbal Street, Jajmau Kanpur
And
Krishan Kant Singh V/s. Firoj Tanneries (II) Iqbal Street, Jajmau Kanpur
And
Krishan Kant Singh V/s. Farhat Zabi kI Tannery , Jajmau Kanpur
And
Krishan Kant Singh V/s. Islam Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Janmal Ind, Jajmau Kanpur
And
Krishan Kant Singh V/s. H.K.Tanning, Jajmau Kanpur
And
Krishan Kant Singh V/s. Liyakat Leather Finisers (Aman Tannery) ,
Jajmau Kanpur
And
Krishan Kant Singh V/s. M.M. Leather Finisers (Anna Tannery) , Jajmau
Kanpur
And
Krishan Kant Singh V/s. Sariq Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Sartaj Tanners(MMZ Tannery), Jajmau Kanpur
And
Krishan Kant Singh V/s. Star Tannery, Jajmau Kanpur
And
Krishan Kant Singh V/s. Sunrise Tannery, Jajmau Kanpur
And
Krishan Kant Singh V/s. Supriem Tanning Ind. , Jajmau Kanpur
And
Krishan Kant Singh V/s. Ghaush Leather Finisher, Bhalla State, Jajmau
Kanpur
And
Krishan Kant Singh V/s. Gujrat Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Rennet Eastern Exports, Jajmau Kanpur
And
Krishan Kant Singh V/s. Salik Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh V/s. Naj Leather Finishers, Jajmau Kanpur
And
Krishan Kant Singh V/s. Sarfraj Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Top Tanners, Jajmau Kanpur
And
Krishan Kant Singh V/s. Iqbal Leather Ltd. , Jajmau Kanpur
And
Krishan Kant Singh V/s. Allied Exims A-36 Leather Technology Park,
Babther Unnao
And
Krishan Kant Singh V/s. GBS Tanners B-6, Site-2, Industrial Area Unnao
And
Krishan Kant Singh V/s. Leather Fabrics, Ind. Area Site-2, Unnao
And
Krishan Kant Singh V/s. Model Tanners (India) Pvt. A22,23,24, UPSIDC
Ind Area, LTP, Banther, Unnao
And
Krishan Kant Singh V/s. Omega International G-11 14 Site-II, Unnao
And
Krishan Kant Singh V/s. Rohit Surfactant (Leayan Global Pvt. Ltd.) L.L.P.
Banther, Unnao
And
Krishan Kant Singh V/s. Ruksh Enterprises, B-5 Leather Technology Park
Banther Unnao
And
Krishan Kant Singh V/s. Super Tannery Ltd. Unit-III LTP Banther Unnao
And
Krishan Kant Singh V/s. Upper India Tannery, A-40 LTP Banther, Unnao
And
Krishan Kant Singh V/s. Alig Tannery, A-25, UPSIDC, Leather Technology
Park, Banther Unnao
And
Krishan Kant Singh V/s. M/s Daurala Organics Ltd. Daurala, Merrut
And
Krishan Kant Singh V/s. Ms. Bathwal Udyog Ltd. Plot No. FL-03 Sector-13,
GIDA, Gorakhpur
And
Krishan Kant Singh V/s. Merino Industries Ltd. Vill- Accheja, Hapur
And
Krishan Kant Singh V/s. M/s Umang Dairies Ltd. 3Km, Hasanpur road
Gajraula, Amroha
And
Krishan Kant Singh V/s. Shri Ram Piston & Rings Ltd. Merrut Road
Ind.area Gzb.
And
Krishan Kant Singh V/s. M/s Al-Saqib Exports Pvt Ltd. Vill- Alipur, Hapur
Road
And
Krishan Kant Singh V/s. CETP, Jajmai, Kanpur
And
Krishan Kant Singh V/s. Tasty Dairy Specialties Ltd., Kanpur
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE MR. JUSTICE DR. P. JYOTHIMANI, JUDICIAL
MEMBER
HON'BLE DR. D.K. AGRAWAL, EXPERT MEMBER
HON'BLE PROF. A.R. YOUSUF, EXPERT MEMBER
Present Applicant : Mr. Rahul Choudhary, Advs.
Mr. M.C. Mehta and Ms. Katyani, Adv.
Ms. Panchajanya Batra Singh, Adv.
Mr. Vikas Malhotra and Mr. M.P. Sahay, Adv.
for MoEF
Mr. Raj Kumar, Adv. with Mr. S.L. Gundli,
SLO, CPCB
Respondent No. 1 : Mr. B.V. Niren, Mr. Ardhendumauli Kumar,
Prasad, Advs.
Respondent No. 2 : Dr. Abhishek Atrey, Adv. for State of Uttarakhand Respondent No. 5 : Ms. Savitri Pandey and Ms. Azma Parveen, Adv. for State of U.P. Respondent No. 4&5 Ms. Savitri Pandey, Adv. with Ms. Azma Parveen in Item No. 26 Respondent No. 6 : Mr. Pradeep Misra and Mr. Daleep Kr. Dhyani, Avs.
Respondent No. 18 : Mr. Devashish Bharuka and Ms. Anu Tyagi, for State of Jharkhand Respondent No. 14,23, Mr. Pawan Upadhyay, Adv Mr. Sudanshan Singh, Adv. in Item No. 152 Mr. Jayesh Gaurav for JSPCB Mr. Sanjeev Ralli, Adv. with Mr. Dinesh Jindal, LO, DPCC Mr. S.A. Zaidi and Mr. Zahid Hussain, Advs. Mr. S.P. Singh and Mr. Raghav Choudhary, Advs.
Mr. A.A. Arun Adv. in Item Nos. 69,70,68,65, 66, 67, 63, 61 and 56.
Dr. Yashpal Singh and Mr. A.A. Arun Adv. in Item, No. 53, 58, 51 and 15 Dr. Yashpal Singh and Ms. Antima Bazaz, Advs. In Item Nos. 14, 139, 140, 143 and 148 Ms. Yogmaya Agnihotri, Adv. for CECB Mr. Sanjay Upadhyay and Mr. Salik Shafique, Advs. In Item No. 50 Mr. Raman Yadav and Mr. Sharad Chauhan, Advs. For U.P. Jal Nigam Mr. Anil Grover, AAG and Mr. Rahul Khurana, Advs. In Item No. 10 Mr. Vishesh Thakur, Assistant Manager, for Dalmia Chini Mills, Item No. 53 Mr. Deependra Narain Singh, Adv. for Kishan Sahakari Chini Mills Ltd. Booland Sheher & Ghosi Mr. C.D. Singh, AAG and Mr. V.C. Shukla, Mr. Apoorv Kurup, Adv. with for State of Chhattisgarh Item NO. 12 Mr. Rudreshwar Singh and Mr. Gopal Jha, Adv. for State of Bihar & BSPCB Mr. Kabir S. Bose, Mr. Saakaar Sardana and Ms. Surabhi Sardana, Advs. for WBPCB Mr. K. Krishna Kumar, Adv. for Stanlite Bruchans Ltd.
Mr. Atul Batra, Adv. in Mother Dairy Mr. Rajul Shrivastav for MPPCB Dr.Ch. Shamsher Khan, Adv. in Item No. 155 Mr. Manish Singh, Adv. in Item Nos. 18&55 Mr. Avi Tandon, Adv. in Item No. 64 Mr. R.P. Veshwarni, Adv. in OA No. 316 of 2014 Date and Orders of the Tribunal Remarks Item No. 10-157 Issue Notice to the Municipal January Commissioner, Nagar Nigam, Moti Jheel, Kanpur to be 30, 2015 present before the Tribunal on Monday i.e. 2nd DV February, 2015. Issue Notice to the Secretary of the Ganga River Basin Authority.
List the matters on 2nd February, 2015.
Original Application No. 202/2014 Learned Counsel appearing for the applicant does not press this application at this stage.
Consequently, Original Application No. 202/2014 is disposed of without any order as to cost.
Original Application No. 203/2014 This application is disposed of with a direction to inspection team consisting of MoEF and UPPCB to inspect this unit and submit report to this Tribunal.
With the above direction Original Application No. 202/2014 is disposed of without any direction of deletion of name of the Company at this stage.
..........................................,CP (Swatanter Kumar) .........................................,JM (P. Jyothimani) .........................................,EM (Dr. D.K. Agrawal) .........................................,EM (Prof. A.R. Yousuf)