Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Securities And Exchange Board Of India - Subsection Section 9(5) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992 (5)An application made under sub-regulation (4) shall be considered in the same manner as an application made under regulation 3.
