Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Jammu-Kashmir - Subsection Section 25(1)(l) in Jammu and Kashmir Co-operative Societies Rules, 2001 (l)He holds any office or place of profit under the society except the full-time paid employee on the Board /Committee in ex-officio capacity.