Central Administrative Tribunal - Allahabad
Jai Pal vs Dr Triveni Dutt, Director, Ivri, Izzat ... on 5 July, 2023
CP No. 58 of 2022
Open Court
CENTRAL ADMINISTRATIVE TRIBUNAL
ALLAHABAD BENCH
ALLAHABAD.
Allahabad this, the 05th day of July, 2023
Contempt Petition No.58 of 2022.
in
Original Application No. 342 of 2011
Hon'ble Mr. Justice Om Prakash VII, Member (Judicial)
Hon'ble Mr. Mohan Pyare, Member (Administrative)
Jai Pal aged about 56 years, Son of Sri Ajudiya, Village - Ram
Nagar West Gontia, Post Office - Rohilkhand University, District -
Bareilly.
. . .Applicant
By Advocate : Shri Virendra Singh
VERSUS
Dr. Triveni Dutt, Director, Indian Veterinary Research Institute,
Izzat Nagar, Bareilly.
. . .Respondents
By Advocate : Shri Ms. Sumati Rani Gupta
ORDER
By Hon'ble Mr. Justice Om Prakash VII, Member (Judicial) None present for the applicant even in the revised call. Ms. Sumati Rani Gupta, learned counsel for the respondents is present.
2. Learned counsel for the respondents referring to the judgment/order dated 26.04.2023 passed in Writ Petition No.6603 of 2023 and states that judgment/order passed in OA No.342 of Page 1 of 2 CP No. 58 of 2022 2011 has been set aside by the Hon'ble High Court. Thus, the proceedings of this contempt petition are liable to be closed and notices issued to the respondents may be discharged.
3. Since the judgment/order passed in the aforesaid OA has been set aside by the Hon'ble High Court, the contempt proceedings are closed. Notices issued to the respondents are hereby discharged.
4. All associated MAs also stand disposed of.
(Mohan Pyare) (Justice Om Prakash VII)
Member(Administrative) Member(Judicial)
RKM/
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