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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(abb) in The U.P. Participatory Irrigation Management Act, 2009

(abb)"Water Users' Association at Outlet Level" means a water users' association constituted at outlet level whether of the minor or the distributary or the branch or the main canal to be known as Kulaba Samiti;