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State of Rajasthan - Section

Section 11 in The Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967

11. Inspection of Inventory.

- The Inventory shall be checked by the Controlling Officer, or on his behalf by a responsible officer deputed by him for the purpose, every month and any loss arising out of negligence or fault shall be recovered from the person concerned.A report of the inspection shall be prepared and kept on record. If the inspection is carried out by the deputed Officer, the report shall be placed immediately after inspection before the Controlling Officer.