Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Chandigarh - Subsection

Section 2(i) in The Punjab Agricultural Produce Markets (Amendment) Act, 2005

(i)for the words and figures "the Punjab Agricultural Produce Markets Act, 1961", the words and figures "the Punjab Agricultural Produce Markets Act, 1961, as applicable in the Union Territory of Chandigarh" shall be substituted;