Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 52] [Entire Act] Union of India - Section Section 155 in The Code of Civil Procedure, 1908 155. Amendment of certain Acts .- [ Repealed by the Repealing and Amending Act, 1952 (48 of 1952), section 2 and Schedule I.]
