Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 85] [Entire Act] Union of India - Section Section 26 in The Indian Contract Act, 1872 26. Agreement in restraint of marriage, void.— Every agreement in restraint of the marriage of any person, other than a minor, is void.
