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Delhi High Court - Orders

Government Of Nct Of Delhi vs Union Of India & Anr on 19 October, 2023

Author: Subramonium Prasad

Bench: Subramonium Prasad

                                    $~86
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 13786/2023 & CM APPL. 54545/2023
                                                GOVERNMENT OF NCT OF DELHI                                                           ..... Petitioner
                                                                                      Through:                 Mr. Rahul Mehra, Senior Advocate
                                                                                                               with Mr. Jawahar Raja, ASC for
                                                                                                               GNCTD, Mr. Shadan Farasat, ASC
                                                                                                               for GNCTD, Mr. Chaitanya Gosain,
                                                                                                               Mr. Anand Thumbeyeil, Mr. Parth
                                                                                                               Goyal, Ms. Aditi Saraswat, Ms.
                                                                                                               Varsha Sharma and Ms. Natasha
                                                                                                               Maheshwari, Advocates.

                                                                                      versus

                                                UNION OF INDIA & ANR                                                            ...... Respondents
                                                                                      Through:                 Mr. Chetan Sharma, ASG, Mr.
                                                                                                               Apoorv Kurup, CGSC with Mr. Akhil
                                                                                                               Hasija, Mr. Amit Gupta and Mr.
                                                                                                               Vikram Aditya, Advocates.


                                                CORAM:
                                                HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                                      ORDER

% 19.10.2023

1. Mr. Rahul Mehra, learned Senior Counsel for the Petitioner, in all fairness states since analogous matters are pending in the Apex Court, he has taken instructions to withdraw the instant writ petition with liberty to approach the Apex Court.

2. Permission and liberty, as sought for, is granted.

3. The petition is disposed of as withdrawn along with pending This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:12:38 application(s), if any.

SUBRAMONIUM PRASAD, J OCTOBER 19, 2023 hsk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:12:38