Delhi High Court - Orders
Government Of Nct Of Delhi vs Union Of India & Anr on 19 October, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13786/2023 & CM APPL. 54545/2023
GOVERNMENT OF NCT OF DELHI ..... Petitioner
Through: Mr. Rahul Mehra, Senior Advocate
with Mr. Jawahar Raja, ASC for
GNCTD, Mr. Shadan Farasat, ASC
for GNCTD, Mr. Chaitanya Gosain,
Mr. Anand Thumbeyeil, Mr. Parth
Goyal, Ms. Aditi Saraswat, Ms.
Varsha Sharma and Ms. Natasha
Maheshwari, Advocates.
versus
UNION OF INDIA & ANR ...... Respondents
Through: Mr. Chetan Sharma, ASG, Mr.
Apoorv Kurup, CGSC with Mr. Akhil
Hasija, Mr. Amit Gupta and Mr.
Vikram Aditya, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 19.10.2023
1. Mr. Rahul Mehra, learned Senior Counsel for the Petitioner, in all fairness states since analogous matters are pending in the Apex Court, he has taken instructions to withdraw the instant writ petition with liberty to approach the Apex Court.
2. Permission and liberty, as sought for, is granted.
3. The petition is disposed of as withdrawn along with pending This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:12:38 application(s), if any.
SUBRAMONIUM PRASAD, J OCTOBER 19, 2023 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 02:12:38