Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(3)The licensee shall provide, in special circumstances, hydrants connected to the Corporation water mains. The number required and their location will be decided by the Inspecting Fire Officer.