Supreme Court - Daily Orders
The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 7 December, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
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ITEM NO.103 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2744-2745/2023
THE VVF LTD. EMPLOYEES UNION Appellant(s)
VERSUS
M/S. VVF INDIA LIMITED & ANR. Respondent(s)
(IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
WITH
C.A. No. 2754/2023 (III)
(IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A., IA No.
140245/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 98645/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 61278/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES & IA No.
160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)
Date : 07-12-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Appellant(s) Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskar, Adv.
Mr. Supantha Sinha, Adv.
Mr. Anand Amrit Raj, Adv.
Mr. Sanjay Singhvi, Sr. Adv.
Mr. Bennet D' Costa, Adv.
Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
For Respondent(s) Mr. Sanjay Singhvi, Sr. Adv.
Mr. Bennet D' Costa, Adv.
Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Signature Not Verified
Mr. Seshatalpa Sai Bandaru, AOR
Digitally signed by
NIRMALA NEGI
Date: 2023.12.07
Mr. Jamshed P. Cama, Sr. Adv.
17:29:56 IST
Reason:
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskar, Adv.
Mr. Supantha Sinha, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List these appeals on 24.01.2024 as a first item in the regular hearing list subject to any continuing part-heard matter.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR