Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(3) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

(3)The Director of School Education may either suo motu or on an application from any person interested, made within forty five days of the passing of an order under sub-rule {1) review any such order, if it was passed by him under any mistake, whether of fact or of law, or in ignorance of any material fact.