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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(1) in The Board's Excise Rules, 1965

(1)All spirit supplied to a [manufacturer's] [Inserted vide BOR Notification No. LXVI-75/2001-6823/Ex. dated 30.7.2001, O.G.No. 34 dated 24.8.2001.] warehouse shall be of good quality and correspond with the sample approved by the Commissioner.