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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(3) in Chhattisgarh Civil Courts Act, 1958

(3)all existing Court of Civil Judges of the First class in the Madhya Bharat and Sironj and of Subordinate Judges in the Bhopal region shall be deemed to be the Courts of Civil Judges (Class I) established under this Act;