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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(1)(i) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(i)establishing linkages with voluntary workers and organizations to facilitate rehabilitation and social reintegration of the juveniles or the children and to ensure the necessary follow-up;