Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tripura - Subsection

Section 6(2) in Tripura Sales Tax Act, 1976

(2)Registration made under sub-section (1) shall take effect as if this had been made on the dealer's application under sub-section (2) of section 5.