Section 18(6) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012
(6)Report of Vigilance Committees be a part of Gram Sabha. It shall be the responsibility of Mukhiya or in his absence , the Up-Mukhiya to have discussion on reports of Vigilance Committee in the meeting of the Gram Sabha. The reports shall be an integral part of the Gram Sabha.
