Section 25(3)(ii) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

(ii)certified copy of Form 4 received earlier by the Head of Office from the Medical authority under clause (d) of sub-rule(2) of Rule 23.

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