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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(4) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(4)All the licences granted or renewed under this section shall be subject to the provisions of this Act and the rules and regulations made thereunder.