Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 134C(1)] [Section 134C] [Entire Act]

Union of India - Subsection

Section 134C(1)(i) in Aircraft Rules, 1937

(i)for application : [Rs. 1,75,000/-]. [Substituted 'Rs. 25,000/-' by Notification No. G.S.R. 490(E) (w.e.f. 23.3.1937)]