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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(a) in Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997

(a)"Act" means the Tamil Nadu Maritime Board Act, 1995 (Tamil Nadu Act 4 of 1996);