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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(i) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971

(i)the Chairman, Maharashtra Rajya Bazar Samiti Sahakari Sangh, ex-officio, or his representative;