Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 38 in The Electricity (Supply) Act, 1948 38. Provision of new generating stations .-[ Omitted by the Electricity (Supply) Amendment Act, 1976 (115 of 1976), section 21 (w.r.e.f.8-10-1976)].
