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Union of India - Section

Section 3 in Regulation of Persistent Organic Pollutants Rules, 2018

3. Declaration by Occupier.

- The Occupier shall declare, the total quantity of the chemicals mentioned in rule 2, which are in use and their stockpiles, as per Form-I annexed to these rules to the Ministry of Environment, Forest and Climate Change, Government of India, within a period of six months from the date of publication of these rules in the Official Gazette.Explanation. - For the purposes of these rules, "Occupier" means a person who has control over the affairs of the industrial unit or the premises where the chemicals mentioned in rule 2 are handled, and the person in possession of the said chemicals.