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[Cites 0, Cited by 0] [Section 4(13)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(13)(iii) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(iii)The competent authority shall decide a cut-off date beyond which no one shall be admitted so as to ensure that a student does not miss a good part of the syllabus of the semester or term.