Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Haryana - Section Section 35 in Haryana Registration and Regulation of Societies Act, 2012 35. Disqualification of office bearer. - A person shall be disqualified from continuing as an office-bearer as soon as he ceases to be a member of the Society.
