Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 38 in Jharkhand Panchayat Raj Act, 2001 38. Disqualifications for an Office-bearer of the Panchayat Samiti. No Person shall be qualified to be an Office-bearer of the Panchayat Samiti,(A)Who is not a citizen of India;(B)Who, either before the commencement of this Act or thereafter,
