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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Karnataka - Subsection

Section 46(iv) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(iv)To ensure finance, credit and crop insurance from Banks, Co-operative Institutions to support agricultural and agri-business ventures with direct involvement of farmers to protect them from distress, uncertainties of marketing and prices.