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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Motor vehicles in the possession of dealers.- The State Government may by notification published in the Official Gazette exempt any or all categories of motor vehicles in the possession of any or all dealers from such provisions of Chapter IV of the Act or of the rules made thereunder as may be specified in the notification.