Supreme Court - Daily Orders
Trinseo Europe Gmbh Thru Dr. Isabel ... vs Union Of India Ministry Of Finance ... on 20 September, 2018
Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). OF 2018
(Diary No.20513/2018)
TRINSEO EUROPE GMBH ...APPELLANT(S)
VERSUS
UNION OF INDIA & ORS. ...RESPONDENT(S)
O R D E R
1. Delay condoned.
2. Heard the learned counsel for the appellant and perused the relevant material.
3. We find no merit in these appeals. Admission is refused and the civil appeals are, accordingly, dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(NAVIN SINHA) ....................,J.
(K.M. JOSEPH)
NEW DELHI
SEPTEMBER, 20 2018
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.09.25
18:04:35 IST
Reason:
ITEM NO.20 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 30513/2018 TRINSEO EUROPE GMBH Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) ( IA No.127309/2018-CONDONATION OF DELAY IN FILING and IA No.127312/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.127310/2018-STAY APPLICATION ) Date : 20-09-2018 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA HON'BLE MR. JUSTICE K.M. JOSEPH For Appellant(s) Mr. Kapil Sibal, Sr.Adv.
Ms. Shiraz Patodia, Adv. Mr. Ashish Singh, Adv. Ms. Divya Sharma, Adv. Mr. Mayank Singhal, Adv. M/S. Dua Associates, AOR For Respondent(s) Mr. Basav Prabhu S. Patil, Sr. Adv.
Mr. Reena Asthana Khair, Adv. Mr. Rajesh Sharma, Adv. Ms. Rita Jha, Adv.
Ms. Shreya Dhaiya, Adv. Ms. Praveena Gautam, AOR Mr. Jitesh P. gupta, Adv. Mr. Pawan Shukla, Adv. Mr. Raja Ram, Adv.
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeals are dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file.)