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Supreme Court - Daily Orders

Trinseo Europe Gmbh Thru Dr. Isabel ... vs Union Of India Ministry Of Finance ... on 20 September, 2018

Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph

                                       IN THE SUPREME COURT OF INDIA
                                       CIVIL APPELLATE JURISDICTION


                                CIVIL APPEAL NO(S).           OF 2018
                                        (Diary No.20513/2018)


                         TRINSEO EUROPE GMBH                        ...APPELLANT(S)

                                                      VERSUS

                         UNION OF INDIA & ORS.                      ...RESPONDENT(S)


                                                    O R D E R

1. Delay condoned.

2. Heard the learned counsel for the appellant and perused the relevant material.

3. We find no merit in these appeals. Admission is refused and the civil appeals are, accordingly, dismissed.

....................,J.

(RANJAN GOGOI) ....................,J.

(NAVIN SINHA) ....................,J.

                                                                   (K.M. JOSEPH)
                         NEW DELHI
                         SEPTEMBER, 20 2018


Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2018.09.25
18:04:35 IST
Reason:
ITEM NO.20                    COURT NO.2                SECTION XVII

                   S U P R E M E C O U R T O F      I N D I A
                           RECORD OF PROCEEDINGS

CIVIL APPEAL Diary No(s). 30513/2018 TRINSEO EUROPE GMBH Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) ( IA No.127309/2018-CONDONATION OF DELAY IN FILING and IA No.127312/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.127310/2018-STAY APPLICATION ) Date : 20-09-2018 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA HON'BLE MR. JUSTICE K.M. JOSEPH For Appellant(s) Mr. Kapil Sibal, Sr.Adv.
Ms. Shiraz Patodia, Adv. Mr. Ashish Singh, Adv. Ms. Divya Sharma, Adv. Mr. Mayank Singhal, Adv. M/S. Dua Associates, AOR For Respondent(s) Mr. Basav Prabhu S. Patil, Sr. Adv.
Mr. Reena Asthana Khair, Adv. Mr. Rajesh Sharma, Adv. Ms. Rita Jha, Adv.
Ms. Shreya Dhaiya, Adv. Ms. Praveena Gautam, AOR Mr. Jitesh P. gupta, Adv. Mr. Pawan Shukla, Adv. Mr. Raja Ram, Adv.
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeals are dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file.)