Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12B] [Entire Act] Union of India - Subsection Section 12B(b) in Constitution of India, 1950 (b)the Governor may, by public notification, direct that any Act of the Legislature of the State of Mizoram to which the provisions of clause
