Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Assam - Subsection Section 25(2) in Assam General Clauses Act, 1915 (2)the publication shall be made in such manner as that authority deems to be sufficient, or, if condition with respect to previous publication so requires, in such manner as the Government concerned prescribes;
